Ramesh Chandra Dubey Son Of Nand ... vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 874 ALL

Citation : 2014 Latest Caselaw 874 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Ramesh Chandra Dubey Son Of Nand ... vs Dy. Director Of Consolidation, ... on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29208 of 2006
 

 
Petitioner :- Ramesh Chandra Dubey Son Of Nand Kishore
 
Respondent :- Dy. Director Of Consolidation, Varanasi & Others
 
Counsel for Petitioner :- A.K. Singh,Sanjai Dubey
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,K.N. Tripathi,P.M.Gupta,Suman Jaiswal
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slips of Shri A.K. Singh, learned counsel for the petitioner and, Shri Shashi Shekhar Mishra, learned counsel for the respondents.

Order Date :- 15.4.2014

Priyanka

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