Meena Devi vs State Of U.P. & 7 Others
2014 Latest Caselaw 806 ALL

Citation : 2014 Latest Caselaw 806 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Meena Devi vs State Of U.P. & 7 Others on 10 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 1465 of 2014
 

 
Petitioner :- Meena Devi
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- H.P. Mishra
 
Counsel for Respondent :- C.S.C.,R.K. Shahi
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on 15.4.2014.

Learned counsel for the petitioner will inform Sri R.K.Shahi, learned counsel appearing for the respondents about this order.

Order Date :- 10.4.2014

SKM

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