The Commissioner Of Income Tax ... vs M/S Sonal Food Products Pvt. Ltd.
2014 Latest Caselaw 791 ALL

Citation : 2014 Latest Caselaw 791 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

The Commissioner Of Income Tax ... vs M/S Sonal Food Products Pvt. Ltd. on 10 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 183 of 2004
 

 
Appellant :- The Commissioner Of Income Tax Agra
 
Respondent :- M/S Sonal Food Products Pvt. Ltd.
 
Counsel for Appellant :- A.N. Mahajan,B.J.Agarwal
 
Counsel for Respondent :- Piyush Agrawal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri Dhananjai Awasthi, Senior Standing Counsel, states that the matter may be passed over today to enable him to prepare the case and argue the case on the next date.

List in the next cause list, showing the name of Sri Dhananjai Awasthi as counsel for the appellant.

Order Date :- 10.4.2014

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