Citation : 2014 Latest Caselaw 779 ALL
Judgement Date : 10 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 111 of 2002 Appellant :- Chief Engineer, Irrigation Department & Another Respondent :- Precision Technofab And Engineering Co. & Others Counsel for Appellant :- S.C. Counsel for Respondent :- Rakesh Bagga Hon'ble Tarun Agarwala,J.
Hon'ble Akhtar Husain Khan,J.
List this matter before the another Bench in which one of us (Tarun Agarwala, J. is not a member) after obtaining the nomination from Hon'ble The Chief Justice.
Order Date :- 10.4.2014
M/A.
(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)
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