Bobi Sonkar And Another vs State Of U.P. And Another
2014 Latest Caselaw 778 ALL

Citation : 2014 Latest Caselaw 778 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Bobi Sonkar And Another vs State Of U.P. And Another on 10 April, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 10216 of 2014
 

 
Applicant :- Bobi Sonkar And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Salma Bano,Ashok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicants submitted that he does not want to press this application under Section 482 Cr.P.C.

Accordingly, this application is dismissed as not pressed.

Order Date :- 10.4.2014

Abhishek Sri.

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