Sukhdeo Singh vs D.D.C. & Others
2014 Latest Caselaw 769 ALL

Citation : 2014 Latest Caselaw 769 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Sukhdeo Singh vs D.D.C. & Others on 10 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 2212 of 2004
 

 
Petitioner :- Sukhdeo Singh
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Sunil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A.K.Rai,P.K. Srivastava,S.K. Pundeer,V.K. Rai,V.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

The learned counsel for the petitioner has sent an illness slip today which is opposed by the learned counsel for the respondent on the ground that repeated illness slips have been sent by him.

The case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 10.4.2014

Priyanka

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