Mool Chand & Another vs State Of U.P. Thru' Secretary ...
2014 Latest Caselaw 766 ALL

Citation : 2014 Latest Caselaw 766 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Mool Chand & Another vs State Of U.P. Thru' Secretary ... on 10 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35476 of 2006
 

 
Petitioner :- Mool Chand & Another
 
Respondent :- State Of U.P. Thru' Secretary Revenue Deptt. & Others
 
Counsel for Petitioner :- Dharmendra Srivastava,Bal Mukund Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Raj Kumari Devi,Smt.Raj Kumari
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Order Date :- 10.4.2014

Priyanka

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