C/M Gandhi Govind Gopal Rashtriya ... vs Dr Fateh Bahadur Singh,Distt ...
2014 Latest Caselaw 748 ALL

Citation : 2014 Latest Caselaw 748 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

C/M Gandhi Govind Gopal Rashtriya ... vs Dr Fateh Bahadur Singh,Distt ... on 9 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5850 of 2013
 

 
Applicant :- C/M Gandhi Govind Gopal Rashtriya Vidyapeth, And Another
 
Opposite Party :- Dr Fateh Bahadur Singh,Distt Basic Education Officer & Anr
 
Counsel for Applicant :- Yogish Kumar Saxena
 
Counsel for Opposite Party :- S.C.,J.N.Maurya
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court affidavit of compliance has been filed which is taken on record.

As prayed put up tomorrow, i.e. 10.4.2014.

Order Date :- 9.4.2014

samz

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