Modi Sugar Mills vs Labour Court And 2 Ors.
2014 Latest Caselaw 732 ALL

Citation : 2014 Latest Caselaw 732 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Modi Sugar Mills vs Labour Court And 2 Ors. on 9 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 68799 of 2013
 

 
Petitioner :- Modi Sugar Mills
 
Respondent :- Labour Court And 2 Ors.
 
Counsel for Petitioner :- Shakti Swarup Nigam
 
Counsel for Respondent :- C.S.C.,Akshat Sinha,Y.K. Sinha
 

 
Hon'ble Abhinava Upadhya,J.

Sri Akshat Sinha, learned counsel appearing for the respondents prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 9.4.2014

SKM

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