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Dr. Lal Ji Singh vs National Commission For ...
2014 Latest Caselaw 722 ALL

Citation : 2014 Latest Caselaw 722 ALL
Judgement Date : 9 April, 2014

Allahabad High Court
Dr. Lal Ji Singh vs National Commission For ... on 9 April, 2014
Bench: Tarun Agarwala, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 59806 of 2013
 

 
Petitioner :- Dr. Lal Ji Singh
 
Respondent :- National Commission For Scheduled Castes And 8 Others
 
Counsel for Petitioner :- Harshita Raghuvanshi,Ravikant
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Verma,Shivi Mishra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Rajan Roy,J.

Writ petition disposed of.

For orders see order of date on

Writ Petition No. 35566 of 2013.

Dr. Lal Ji Singh vs. National Commission and others.

Order Date :- 9.4.2014

Kst/-

(Rajan Roy, J.)                    (Tarun Agarwala, J.) 

 

 

 
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