Smt. Sumitra Srivastava vs U.P. Jal Nigam Through Managing ...
2014 Latest Caselaw 696 ALL

Citation : 2014 Latest Caselaw 696 ALL
Judgement Date : 9 April, 2014

Allahabad High Court

Smt. Sumitra Srivastava vs U.P. Jal Nigam Through Managing ... on 9 April, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 750 of 2014
 

 
Petitioner :- Smt. Sumitra Srivastava
 
Respondent :- U.P. Jal Nigam Through Managing Director Lko. & Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava
 
Counsel for Respondent :- I.P.Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Suresh Chandra Srivastava, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 9.4.2014

Vijay

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