Abdul Hameed @ Babu vs D.D.C. And 3 Others
2014 Latest Caselaw 678 ALL

Citation : 2014 Latest Caselaw 678 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Abdul Hameed @ Babu vs D.D.C. And 3 Others on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34323 of 2013
 

 
Petitioner :- Abdul Hameed @ Babu
 
Respondent :- D.D.C. And 3 Others
 
Counsel for Petitioner :- Meraj Ahmad Khan,Brajesh.Shukla.
 
Counsel for Respondent :- C.S.C.,Bhuvnesh Kumar Singh,Prateek Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slips of Shri Prateek Kumar and Shri Bhuvnesh Kumar Singh, learned counsel for the respondents.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 7.4.2014

Priyanka

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