Citation : 2014 Latest Caselaw 665 ALL
Judgement Date : 7 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 5495 of 2013 Petitioner :- Shiv Sahai Shrivastava And Another Respondent :- State Of U.P. Thru Prin.Secy.Irrigation Deptt.And Others Counsel for Petitioner :- Sudhir Kumar Misra Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List this case on 28.04.2013.
Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 7.4.2014
Vijay
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