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Dinesh Tiwari vs Union Of India Thru Secy.Of ...
2014 Latest Caselaw 640 ALL

Citation : 2014 Latest Caselaw 640 ALL
Judgement Date : 7 April, 2014

Allahabad High Court
Dinesh Tiwari vs Union Of India Thru Secy.Of ... on 7 April, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2120 of 2014
 

 
Petitioner :- Dinesh Tiwari
 
Respondent :- Union Of India Thru Secy.Of Ministry Of Defence And Others
 
Counsel for Petitioner :- Smt. Shikha Singh,Vijai Kumar
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri K.K. Srivastava, has accepted notice on behalf of opposite parties, who prays for and is granted two weeks' time to seek instructions in the matter.

List this case on 21.04.2014.

Order Date :- 7.4.2014

Vijay

 

 

 
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