Sheetala Prasad & Others vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 639 ALL

Citation : 2014 Latest Caselaw 639 ALL
Judgement Date : 7 April, 2014

Allahabad High Court

Sheetala Prasad & Others vs Dy. Director Of Consolidation, ... on 7 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34701 of 2006
 

 
Petitioner :- Sheetala Prasad & Others
 
Respondent :- Dy. Director Of Consolidation, Allahabad & Others
 
Counsel for Petitioner :- Vinod Kumar Yadav,Abhay Yadav
 
Counsel for Respondent :- C.S.C.,Hari Shankar Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Order Date :- 7.4.2014

Priyanka

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