Citation : 2014 Latest Caselaw 625 ALL
Judgement Date : 7 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 34654 of 2012 Petitioner :- Digpal Singh Respondent :- Dy. Director Of Consolidation And Others Counsel for Petitioner :- Surendra Pratap Singh Counsel for Respondent :- C.S.C.,Ayub Khan Hon'ble Anjani Kumar Mishra,J.
Learned counsel for the petitioner has filed rejoinder affidavit in Court, is taken on record.
As prayed by the learned counsel for the respondent, list in the next cause list.
Interim already granted shall continue to operate till the next date of listing.
Order Date :- 7.4.2014
Priyanka
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