Anwar Singh vs Board Of Revenue And 6 Ors.
2014 Latest Caselaw 613 ALL

Citation : 2014 Latest Caselaw 613 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Anwar Singh vs Board Of Revenue And 6 Ors. on 4 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 17113 of 2014
 

 
Petitioner :- Anwar Singh
 
Respondent :- Board Of Revenue And 6 Ors.
 
Counsel for Petitioner :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 11th April, 2014. In the meantime learned counsel for the petitioner is directed to serve a copy of the writ petition the learned counsel appearing for the Gaon Sabha and also inform him about the date fixed.

Order Date :- 4.4.2014

samz

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