Ashok Kumar And Another vs State Of U.P. And 9 Ors.
2014 Latest Caselaw 554 ALL

Citation : 2014 Latest Caselaw 554 ALL
Judgement Date : 4 April, 2014

Allahabad High Court

Ashok Kumar And Another vs State Of U.P. And 9 Ors. on 4 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 19869 of 2014
 

 
Petitioner :- Ashok Kumar And Another
 
Respondent :- State Of U.P. And 9 Ors.
 
Counsel for Petitioner :- Vishal Khandelwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Put up as fresh on 7th April, 2014 along with records of Writ Petition No. 17070 of 2014.

Order Date :- 4.4.2014

samz

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