Girish Narain Srivastava And 4 ... vs The Prescribed Authority/Up Zila ...
2014 Latest Caselaw 532 ALL

Citation : 2014 Latest Caselaw 532 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Girish Narain Srivastava And 4 ... vs The Prescribed Authority/Up Zila ... on 3 April, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44633 of 2013
 

 
Petitioner :- Girish Narain Srivastava And 4 Others
 
Respondent :- The Prescribed Authority/Up Zila Adhikari And 3 Others
 
Counsel for Petitioner :- Yatindra,Ashok Khare
 
Counsel for Respondent :- C.S.C.,N.K. Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Heard learned counsel for the parties.

Judgement reserved.

Interim order dated 29.8.2013, is extended till delivery of judgment.

Order Date :- 3.4.2014

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