Umardeen And 4 Ors. vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 527 ALL

Citation : 2014 Latest Caselaw 527 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Umardeen And 4 Ors. vs State Of U.P. And 5 Ors. on 3 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 18224 of 2014
 

 
Petitioner :- Umardeen And 4 Ors.
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Rohit Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav,S.K. Upadhyay,V.K. Upadhyay
 

 
Hon'ble Ran Vijai Singh,J.

Due to paucity of time the case could not be taken up. As prayed put up as a fresh case on 7th April, 2014. Interim order granted earlier shall continue till then.

Order Date :- 3.4.2014

samz

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