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Ram Pratap Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 521 ALL

Citation : 2014 Latest Caselaw 521 ALL
Judgement Date : 3 April, 2014

Allahabad High Court
Ram Pratap Singh vs State Of U.P. And 3 Others on 3 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19508 of 2014
 

 
Petitioner :- Ram Pratap Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.P. Singh, In Person
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

The petitioner appears in person.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List on 6.5.2014.

Order Date :- 3.4.2014

SKM

 

 

 
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