Kanpur Development Authority ... vs Jaina Properties & Finance ...
2014 Latest Caselaw 516 ALL

Citation : 2014 Latest Caselaw 516 ALL
Judgement Date : 3 April, 2014

Allahabad High Court

Kanpur Development Authority ... vs Jaina Properties & Finance ... on 3 April, 2014

Bench: Rajes Kumar, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL No. - 138 of 2011
 

 
Appellant :- Kanpur Development Authority Thru' Its Secy
 
Respondent :- Jaina Properties & Finance Limited
 
Counsel for Appellant :- Umesh Vats,M.C. Tripathi,P.K.Tripathi,S.Z.Nayyer
 
Counsel for Respondent :- S.C. Dubey,Ashutosh Tiwari,Gopal Misra,N.P. Singh,Rajesh Agarwal,Ramendra Pratap Singh,S.C.,U.K.Saxena,V.B.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anjani Kumar Mishra,J.

The case is passed over on the illness-slip of Sri P.K. Tripathi, Advocate.

Order Date :- 3.4.2014

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