Dinesh Kumar Singh S/O Himmat ... vs The New India Assurance Co. ...
2014 Latest Caselaw 414 ALL

Citation : 2014 Latest Caselaw 414 ALL
Judgement Date : 1 April, 2014

Allahabad High Court

Dinesh Kumar Singh S/O Himmat ... vs The New India Assurance Co. ... on 1 April, 2014

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CIVIL REVISION No. - 13 of 2011
 

 
Revisionist :- Dinesh Kumar Singh S/O Himmat Bahadur Singh @ Chandrika Sing
 
Opposite Party :- The New India Assurance Co. Limited & Anr. Thru Div. Office
 
Counsel for Revisionist :- Manzar Ali Khan
 
Counsel for Opposite Party :- Rajesh Nath
 

 
Hon'ble Anil Kumar,J.

On the request of learned counsel for respondent, the matter is adjourned today.

List after three weeks.

In the meantime, office is directed to summon the lower court record.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 1.4.2014

Mahesh

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