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Bhanu Kumar vs State Of U.P. & Others
2014 Latest Caselaw 1276 ALL

Citation : 2014 Latest Caselaw 1276 ALL
Judgement Date : 28 April, 2014

Allahabad High Court
Bhanu Kumar vs State Of U.P. & Others on 28 April, 2014
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 24779 of 2008
 

 
Petitioner :- Bhanu Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.K. Tripathi,Deena Nath Gupta,K.N. Saxena
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner states that he has filed the rejoinder affidavit on 21.03.2014 but the same is not on record.

Office is directed to trace it out and brought on record by the next cause list.

List in the next cause list.

Order Date :- 28.4.2014

pks

 

 

 
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