Surybhan Pandey vs Jai Prakash Garg, Regional ...
2014 Latest Caselaw 1248 ALL

Citation : 2014 Latest Caselaw 1248 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Surybhan Pandey vs Jai Prakash Garg, Regional ... on 25 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1550 of 2014
 

 
Applicant :- Surybhan Pandey
 
Opposite Party :- Jai Prakash Garg, Regional Director, S.S.C.
 
Counsel for Applicant :- Vijay Shanker,Ramesh Upadhyay
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Seen the office report dated 24.4.2014. In spite of service of notice neither the opposite party appeared through counsel nor in person before the Court.

Let bailable warrant be issued to the opposite party ensuring his presence before the Court on 21st May, 2014.

List on 21st May, 2014.

Order Date :- 25.4.2014

samz

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