Dr. Saleem Ahmad vs Smt. Neeta Chaudhary, Principal ...
2014 Latest Caselaw 1204 ALL

Citation : 2014 Latest Caselaw 1204 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Dr. Saleem Ahmad vs Smt. Neeta Chaudhary, Principal ... on 24 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2809 of 2008
 

 
Applicant :- Dr. Saleem Ahmad
 
Opposite Party :- Smt. Neeta Chaudhary, Principal Secretary, M & H & Others
 
Counsel for Applicant :- Dr. Madhu Tandon,A.K. Dwivedi,G.N. Verma,Manish Goyal
 
Counsel for Opposite Party :- Sc
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the order of this Court dated 4.3.2014 a reply to the supplementary affidavit dated 27.1.2014 has been filed by the applicant which is taken on record.

As prayed list in the next cause list.

Order Date :- 24.4.2014

samz

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