Rakesh Kumar Sharma vs Presiding Officer Labour Court ...
2014 Latest Caselaw 1196 ALL

Citation : 2014 Latest Caselaw 1196 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Rakesh Kumar Sharma vs Presiding Officer Labour Court ... on 24 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 31134 of 2010
 

 
Petitioner :- Rakesh Kumar Sharma
 
Respondent :- Presiding Officer Labour Court And Others
 
Counsel for Petitioner :- S.N. Dubey
 
Counsel for Respondent :- C.S.C.,S.D. Singh
 

 
Hon'ble Abhinava Upadhya,J.

List the matter after one week to enable the learned Standing Counsel to file supplementary counter affidavit.

Order Date :- 24.4.2014

SKM

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