R.G. Singh vs D.J.
2014 Latest Caselaw 1194 ALL

Citation : 2014 Latest Caselaw 1194 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

R.G. Singh vs D.J. on 24 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 1570 of 1994
 

 
Petitioner :- R.G. Singh
 
Respondent :- D.J.
 
Counsel for Petitioner :- Y.P.S. Agarwal,S.Kumar
 
Counsel for Respondent :- S.C.,K.R.Sirohi,Sudhir Agarwal,Sunil Ambwani
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel appearing for the respondents prays for and is allowed two weeks' further time to file counter affidavit.

List after two weeks.

Order Date :- 24.4.2014

SKM

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