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Shree Shankar Oil Mill Pvt. Ltd. ... vs Alo Kumar, Branch Manager, Bob And ...
2014 Latest Caselaw 1193 ALL

Citation : 2014 Latest Caselaw 1193 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Shree Shankar Oil Mill Pvt. Ltd. ... vs Alo Kumar, Branch Manager, Bob And ... on 24 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 652 of 2009
 

 
Applicant :- Shree Shankar Oil Mill Pvt. Ltd. And Another
 
Opposite Party :- Alo Kumar, Branch Manager, Bob And Another
 
Counsel for Applicant :- Chandra Shekhar Srivastav,Sudhanshu Srivastava
 
Counsel for Opposite Party :- Sc
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the applicant prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.4.2014

samz

 

 

 
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