Bhupal Singh vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1191 ALL

Citation : 2014 Latest Caselaw 1191 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Bhupal Singh vs D.D.C. And 2 Ors. on 24 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23703 of 2014
 

 
Petitioner :- Bhupal Singh
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- H.M. Srivastava,V.S. Rajpoot
 
Counsel for Respondent :- C.S.C.,L.C. Mishra,Usha Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the respondent no. 3, put up as fresh on 29th April, 2014.

It is made clear that no adjournment shall be granted on that date and the matter shall be heard on merits.

Order Date :- 24.4.2014

Priyanka

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