Hydro Electric Employees Union ... vs U.P. State Power Corp. Ltd. Thru' ...
2014 Latest Caselaw 1121 ALL

Citation : 2014 Latest Caselaw 1121 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Hydro Electric Employees Union ... vs U.P. State Power Corp. Ltd. Thru' ... on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 61423 of 2005
 

 
Petitioner :- Hydro Electric Employees Union Allahabad
 
Respondent :- U.P. State Power Corp. Ltd. Thru' Chairman And Another
 
Counsel for Petitioner :- Deepak Kumar Srivastava,Jang Bahadur Singh
 
Counsel for Respondent :- R.D. Khare
 

 
Hon'ble Attau Rahman Masoodi,J.

The case is adjourned on the illness slip of the learned counsel for the petitioner.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

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