Citation : 2014 Latest Caselaw 1111 ALL
Judgement Date : 22 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 47158 of 2002 Petitioner :- Anil Kant Misra Respondent :- State Of U.P. & Others Counsel for Petitioner :- D.S. Misra,M.D.Mishra Counsel for Respondent :- C.S.C. Hon'ble Attau Rahman Masoodi,J.
The case is adjourned on the illness slip of the learned counsel for the petitioner.
Order Date :- 22.4.2014
aks
(Attau Rahman Masoodi J.)
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