Ramji Tiwari & Others vs State Of U.P. Thru' Secy. ...
2014 Latest Caselaw 1109 ALL

Citation : 2014 Latest Caselaw 1109 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Ramji Tiwari & Others vs State Of U.P. Thru' Secy. ... on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 15812 of 2002
 

 
Petitioner :- Ramji Tiwari & Others
 
Respondent :- State Of U.P. Thru' Secy. (Secondary Edu.) & Ors.
 
Counsel for Petitioner :- Jameel Ahmad Azmi,J.J. Munir
 
Counsel for Respondent :- C.S.C.,R.P.Srivastava
 

 
Hon'ble Attau Rahman Masoodi,J.

Learned counsel for the petitioners seeks ten days time to file rejoinder affidavit.

List thereafter.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

Download the LatestLaws.com Mobile App