Sukh Devi @ Sukhwati vs Gore Lal Shukla, S.D.M.
2014 Latest Caselaw 1068 ALL

Citation : 2014 Latest Caselaw 1068 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Sukh Devi @ Sukhwati vs Gore Lal Shukla, S.D.M. on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1337 of 2014
 

 
Applicant :- Sukh Devi @ Sukhwati
 
Opposite Party :- Gore Lal Shukla, S.D.M.
 
Counsel for Applicant :- S.K. Dixit
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court an affidavit of compliance duly sworn by the opposite party has been filed which is taken on record. Learned counsel for the applicant prays for the is granted two weeks time to file reply/objection to the affidavit of compliance.

List in the week commencing 12th May, 2014.

Order Date :- 21.4.2014

samz

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