Randhir Singh, Constable vs Ram Bahadur Yadav, S.P.
2014 Latest Caselaw 1065 ALL

Citation : 2014 Latest Caselaw 1065 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Randhir Singh, Constable vs Ram Bahadur Yadav, S.P. on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1363 of 2014
 

 
Applicant :- Randhir Singh, Constable
 
Opposite Party :- Ram Bahadur Yadav, S.P.
 
Counsel for Applicant :- Vijay Gautam
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Case has been called out. None appears for the applicant. Sri Pankaj Saxena, learned standing counsel has filed an affidavit on behalf of the opposite party stating therein that the order passed by the writ Court has been stayted by a Division Bench of this Court in Special Appeal Defective NO. 194 of 2014 (State of U.P. vs. Randhir Singh).

List after the decision of the special appeal or vacation of the stay order passed in special appeal.

Order Date :- 21.4.2014

samz

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