Citation : 2014 Latest Caselaw 1029 ALL
Judgement Date : 18 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 66444 of 2013 Petitioner :- Laloo And 4 Others Respondent :- Additional District Magistrate, And 2 Others Counsel for Petitioner :- Arimardan Singh,J.N. Singh Counsel for Respondent :- C.S.C.,D.K. Verma,P K Bhardwaj,S.C. Verma Hon'ble Anjani Kumar Mishra,J.
Passed over on the illness slip of Shri P.K. Bhardwaj, learned counsel for the respondent.
List in the next cause list.
Interim order already granted shall continue to operate till the next date of listing.
Order Date :- 18.4.2014
Priyanka
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