Pramod Babu Saxena vs State Of U.P. Thru' Secy. & Ors.
2014 Latest Caselaw 1004 ALL

Citation : 2014 Latest Caselaw 1004 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Pramod Babu Saxena vs State Of U.P. Thru' Secy. & Ors. on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 46720 of 2005
 

 
Petitioner :- Pramod Babu Saxena
 
Respondent :- State Of U.P. Thru' Secy. & Ors.
 
Counsel for Petitioner :- B.D. Mishra,B.D.Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 17.4.2014

SKM

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