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Shalu @ Shalo W/O Late Mannan & Ors. vs Bajaj Allainz General Insurance ...
2013 Latest Caselaw 6188 ALL

Citation : 2013 Latest Caselaw 6188 ALL
Judgement Date : 30 September, 2013

Allahabad High Court
Shalu @ Shalo W/O Late Mannan & Ors. vs Bajaj Allainz General Insurance ... on 30 September, 2013
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1384 of 2010
 

 
Appellant :- Shalu @ Shalo W/O Late Mannan & Ors.
 
Respondent :- Bajaj Allainz General Insurance Company Limited Thru B.M.
 
Counsel for Appellant :- Rajesh Pandey
 
Counsel for Respondent :- Alok Srivastava,Dinesh Kumar,Mahendra Kr. Mishra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Allowed vide our order of date passed in FAFO No.1385 of 2010.

Order Date :- 30.9.2013

VNP/-

 

 

 
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