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Ram Bhajan vs State Of U.P.
2013 Latest Caselaw 6060 ALL

Citation : 2013 Latest Caselaw 6060 ALL
Judgement Date : 25 September, 2013

Allahabad High Court
Ram Bhajan vs State Of U.P. on 25 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25055 of 2013
 

 
Applicant :- Ram Bhajan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA is directed to file counter affidavit within three weeks.

List this case on 21st October, 2013 before the appropriate Court.

Order Date :- 25.9.2013

Mustaqeem.

 

 

 
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