Seema And Another vs State Of U.P.
2013 Latest Caselaw 6045 ALL

Citation : 2013 Latest Caselaw 6045 ALL
Judgement Date : 24 September, 2013

Allahabad High Court

Seema And Another vs State Of U.P. on 24 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27081 of 2013
 

 
Applicant :- Seema And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted ten days' time to file counter affidavit, specifically stating about the call details of the mobile numbers mentioned in the first information report.

List this case on 7th October, 2013 before the appropriate Bench.

Order Date :- 24.9.2013

Mustaqeem.

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