Pawan Kumar Verma vs Brahmawart Commercial Co ...
2013 Latest Caselaw 6020 ALL

Citation : 2013 Latest Caselaw 6020 ALL
Judgement Date : 23 September, 2013

Allahabad High Court

Pawan Kumar Verma vs Brahmawart Commercial Co ... on 23 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 305 of 2013
 

 
Appellant :- Pawan Kumar Verma
 
Respondent :- Brahmawart Commercial Co Operative And 2 Others
 
Counsel for Appellant :- Rahul Upadhyay
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Put up as fresh, if possible, on 26th September, 2013 before another Bench of which one of us (Hon. Anjani Kumar Mishra, J) is not a member after obtaining nomination from the Hon'ble The Acting Chief Justice.

Order Date :- 23.9.2013

Priyanka

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