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Sunita vs State Of U.P. Thru Secy. And ...
2013 Latest Caselaw 5941 ALL

Citation : 2013 Latest Caselaw 5941 ALL
Judgement Date : 19 September, 2013

Allahabad High Court
Sunita vs State Of U.P. Thru Secy. And ... on 19 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 51337 of 2013
 

 
Petitioner :- Sunita
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Counsel for Petitioner :- Neeraj Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       As prayed by Sri Neeraj Kumar Tripathi, learned counsel for the petitioner, the case is directed to be put up as fresh on 23rd October, 2013 so as to enable him to file Supplementary Affidavit.

Order Date :- 19.9.2013

Priyanka

 

 

 
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