Commissioner,Custom & Central ... vs Central Administrative Tribunal ...
2013 Latest Caselaw 5915 ALL

Citation : 2013 Latest Caselaw 5915 ALL
Judgement Date : 19 September, 2013

Allahabad High Court

Commissioner,Custom & Central ... vs Central Administrative Tribunal ... on 19 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 51137 of 2013
 

 
Petitioner :- Commissioner,Custom & Central Excise Commissioner & Anr.
 
Respondent :- Central Administrative Tribunal And Anr.
 
Counsel for Petitioner :- Ramesh Chandra Shukla
 
Counsel for Respondent :- D.K.Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Sri D.K. Mishra, Advocate, has put in appearance on behalf of respondent no. 2. He may file counter affidavit within two weeks. Rejoinder affidavit may be filed within one week thereafter.

List in week commencing 21.10.2013.

Till the next date of listing, the operation of the order dated 12.10.2012 passed by the Central Administrative Tribunal, Allahabad in Original Application No. 1414 of 2002, D.P. Singh Vs. Union of India and others, shall remain stayed.

Order Date :- 19.9.2013

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