Citation : 2013 Latest Caselaw 5706 ALL
Judgement Date : 11 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10424 of 2012 Applicant :- Kasim Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Vashistha Counsel for Opposite Party :- Govt. Advocate,Arvind Agarwal Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the learned counsel for the accused applicant to press this bail application.
Learned A.G.A. is present.
List this case peremptorily in the next cause list.
Order Date :- 11.9.2013
Monika
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