C/M Sarv Hitkari Hindustani ... vs State Of U.P. And Others
2013 Latest Caselaw 5579 ALL

Citation : 2013 Latest Caselaw 5579 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

C/M Sarv Hitkari Hindustani ... vs State Of U.P. And Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 73006 of 2010
 

 
Petitioner :- C/M Sarv Hitkari Hindustani Middle School And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashok Mehta,P.S. Sisodia
 
Counsel for Respondent :- C.S.C.,S.P.Singh,V.S. Chauhan,Yogish Kumar Saxena
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the petitioner is not present.

Learned counsel for the respondent is present.

List in the next cause list.

Order Date :- 6.9.2013

Priyanka

Download the LatestLaws.com Mobile App