Citation : 2013 Latest Caselaw 5560 ALL
Judgement Date : 6 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 12234 of 2013 Petitioner :- Ramesh Chandra Chaubey Respondent :- Additional District Judge, Ct.No.3 And Others Counsel for Petitioner :- Abhishek Kumar Counsel for Respondent :- S.C. Hon'ble Rajes Kumar,J.
This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.
Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.
Order Date :- 6.9.2013
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!