C/M Ram Shai Verma Inter College vs State Of U.P. And Others
2013 Latest Caselaw 5555 ALL

Citation : 2013 Latest Caselaw 5555 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

C/M Ram Shai Verma Inter College vs State Of U.P. And Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 65961 of 2010
 

 
Petitioner :- C/M Ram Shai Verma Inter College
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,K.S.Kushwaha
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsels for the parties are not present.

The case is passed over for the day.

Order Date :- 6.9.2013

Priyanka

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