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U.P.Jal Nigam Construction And ... vs Baliram Dwivedi And Another
2013 Latest Caselaw 5536 ALL

Citation : 2013 Latest Caselaw 5536 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
U.P.Jal Nigam Construction And ... vs Baliram Dwivedi And Another on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 43995 of 1999
 

 
Petitioner :- U.P.Jal Nigam Construction And Another
 
Respondent :- Baliram Dwivedi And Another
 
Counsel for Petitioner :- Vivek Saran,A.K. Saxena
 
Counsel for Respondent :- C.S.C.,Vijendra Singh
 

 
Hon'ble Rajes Kumar,J.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

OP

 

 

 
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