Citation : 2013 Latest Caselaw 5520 ALL
Judgement Date : 5 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15665 of 2011 Applicant :- Virendra Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Gaurav Kakkar Counsel for Opposite Party :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the learned counsel for the accused applicant.
Learned A.G.A. is present.
List again.
Order Date :- 5.9.2013
Monika
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