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Dular Singh vs State Of U.P. And 4 Others
2013 Latest Caselaw 5503 ALL

Citation : 2013 Latest Caselaw 5503 ALL
Judgement Date : 5 September, 2013

Allahabad High Court
Dular Singh vs State Of U.P. And 4 Others on 5 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 47356 of 2013
 

 
Petitioner :- Dular Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raj Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        It has been brought to the notice of the Court that the present Writ Petition has been filed against the Order passed by the Divisional Commissioner concerned in the Appeal, and as such, the Writ Petition is cognizable by the learned Single Judge.

       Let a fresh report be submitted by the Stamp Reporter in regard to the above.

       Put up as fresh before the appropriate Bench on 12th September, 2013.

Order Date :- 5.9.2013

Priyanka

 

 

 
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